Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Goa - Subsection Section 21(1) in The Goa University Act, 1984 (1)There shall be constituted a Planning Board of the University for-(a)preparing long term and short term plans and programmes for the development of the University; and(b)for evaluating the progress of the plans and programmes periodically.
