Section 20 in Sree Sankaracharya University of Sanskrit Act, 1994
20. Boards of Studies.
(1)There shall be a Board of Studies for each Academic department of the University having a teaching course.(2)The Dean of the concerned faculty shall be the ex officio Chairman of each Board of Studies.(3)The members of the Boards of studies shall be nominated by the Vice-Chancellor [***] [Omitted 'on the recommendation of the Principal Dean of Studies' by Act No. 1 of 2005.].(4)The constitution, term of office and the powers and functions of the Boards of Studies shall be such as may be prescribed by the Statutes.
