Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(3) in Sree Sankaracharya University of Sanskrit Act, 1994 (3)The members of the Boards of studies shall be nominated by the Vice-Chancellor [***] [Omitted 'on the recommendation of the Principal Dean of Studies' by Act No. 1 of 2005.].
