Section 5 in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
5. Objects of the University.
- The University shall have the following objects, namely :-(a)to impart education in different branches of veterinary, animal and fishery sciences as the University may determine from time to time;(b)to further advancement of learning and research in veterinary animal and fishery sciences and other allied sciences and to undertake extension of such specialized knowledge to the needy people;(c)to undertake study on marketing strategies of live-stock and live-stock products, and on conservation of live-stock breeds and wild animals;(d)to liaise and establish vital linkages with the concerned departments, governing Animal Husbandry, Fisheries and Dairy Development of the State Government and Union Government, National and International Research Institutes, specialized in the field of veterinary, animal and fishery sciences with a view to keep abreast of the latest technology;(e)to raise level of veterinary study to international standards; and(f)such other objects, as the State Government may, by notification in the Official Gazette, specify from time to time.
