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State of Punjab - Section

Section 4 in Chandigarh Panchayat Election Rules, 1994

4. Appointment of Electoral Registration Officers and Assistant Electoral Registration Officer.

(1)The Commission may appoint one or more Electoral Registration Officers or Assistant Electoral Registration Officers for the preparation or revision of electoral rolls as the case may be for the Panchayat in a sub-division.
(2)The Assistant Electoral Registration Officer can perform any or all the functions of the Electoral Registration Officer subject to the directions, superintendence and control of Electoral Registration Officer.
(3)The Electoral Registration Officer may appoint necessary staff to assist him.