Section 29(2) in The Indian Institutes of Management Act, 2017
(2)The Coordination Forum shall consist of the following members, namely:-(a)an eminent person to be nominated by the Visitor as ChairpersonProvided that the Coordination Forum may select one of its members to act as the chairperson till the chairperson is appointed;(b)the Secretary to the Government of India, in charge of the Ministry or Department of the Central Government having administrative control of management education, member-ex officio;(c)two Secretaries in charge of management education of State Governments in which the Institutes are located, by rotation, each year, member-ex officio;(d)the Chairperson of each Institute—Member, ex officio;(e)the Director of each Institute, member-ex officio;(f)five persons of eminence, of which at least one shall be a woman, in academia or public service, to be selected by a sub-committee constituted by the Coordination Forum.
