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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(a) in The Indian Institutes of Management Act, 2017

(a)an eminent person to be nominated by the Visitor as ChairpersonProvided that the Coordination Forum may select one of its members to act as the chairperson till the chairperson is appointed;