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State of Jammu-Kashmir - Section

Section 15 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

15. Delivery of material.

- (I) The Controller of Examinations will assign two senior officials of the Board, each from Srinagar and Jammu, the duty of handing over all required printed material including, a copy of Guidelines/Instructions for conduct of Entrance Test, Roll Nos. of the allotted candidates, room-wise seating plan, copies of the certificates to be signed by the officials engaged for the conduct of Entrance Test and Centre Statement to the Coordinator/Chief Superintendent of the concerned centre in Jammu and Srinagar at least two days before the date fixed for the Entrance Test.
(II)It shall be the responsibility of the nominated officials to prepare a checklist of the requirements and the material handed over to the Coordinator/ Chief Superintendent.