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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(II) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(II)It shall be the responsibility of the nominated officials to prepare a checklist of the requirements and the material handed over to the Coordinator/ Chief Superintendent.