Himachal Pradesh High Court
Kapil Dev Sharma vs State Of H.P. & Another on 17 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Kapil Dev Sharma versus State of H.P. & another CWP No. 5847 of 2021 17.05.2022 Present: Mr. Naveen Awasthi, Advocate, for the petitioner.
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Mr. Ashok Sharma, Advocate General, with Mr. Nand Lal Thakur, Additional Advocate General, for respondent No. 1.
Mr. Rajesh Verma, Advocate, for respondent No. 2.
The learned counsel for the petitioner prays for and is thereafter.
r to
granted three weeks' further time to file rejoinder. List
( Mohammad Rafiq )
Chief Justice
( Sandeep Sharma )
Judge
May 17, 2022
( rajni )
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