Section 31(2)(a) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(a)the Chairperson and other members shall, as from the date of supersession, be deemed to have vacated their offices;

Legal Document View