Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Constitution Subarticle Section 6(c) in THE CONSTITUTION (FORTY-THIRD AMENDMENT) ACT, 1977 (c)in clause (3), the words, figures and letter "Subject to the provisions of article 144A," shall be omitted.
