Section 6 in THE CONSTITUTION (FORTY-THIRD AMENDMENT) ACT, 1977
6. Amendment of article 145.-
In article 145 of the Constitution,-(a)in clause (1), in sub-clause (cc), for the words, figures and letters "articles 131A and 139A", the word, figures and letter "article 139A" shall be substituted;(b)in clause (2), the words, figures and letter "article 144A and of" shall be omitted;(c)in clause (3), the words, figures and letter "Subject to the provisions of article 144A," shall be omitted.
