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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Punjab - Subsection

Section 85(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)Where similar provisions have been made for stores under the Panchayati Raj Public Works Stores Rules and under this chapter, the Stores purchased for Panchayati Raj Public Works shall be governed by the former set of Rules.