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State of Punjab - Section

Section 85 in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

85. Stores.

- The term 'Stores' includes all articles and materials purchased or otherwise required for the use of or in the service of the Panchayat Samiti or the Zila Parishad, whether these are consumable like articles of stationery' etc., or non-Consumable like instruments, furniture, etc.
(2)The expenditure on stores is included in contingent expenditure and is debited to specific works or purchases for which stores are purchased.
(3)Where similar provisions have been made for stores under the Panchayati Raj Public Works Stores Rules and under this chapter, the Stores purchased for Panchayati Raj Public Works shall be governed by the former set of Rules.