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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(3)(h) in Jammu and Kashmir Juvenile Justice Rules, 2007

(h)verification by the officer-in-charge of the order of the Board, identification marks, register entries, cash and other valuables, etc.