Section 4(3) in Jammu and Kashmir Juvenile Justice Rules, 2007
(3)The following procedure shall be followed in respect of the newly admitted juveniles, namely:(a)receiving and search;(b)hair-cut (unless prohibited by religion), issue of toiletry items;(c)disinfection and storing of juveniles personal belongings & other valuables;(d)bath;(e)issue of new set of clothes, bedding and other outfit and equipment (as per prescribed scales);(f)medical examination and treatment and the in case the juvenile is suspected to be suffering from contagious or infectious diseases, mental ailments, addiction etc, he/she shall be immediately segregated in specially earmarked dormitories or wards or hospitals;(g)attending to immediate and urgent needs of the juveniles like appearing in examinations, interview letter to parent(s), personal problems etc; and(h)verification by the officer-in-charge of the order of the Board, identification marks, register entries, cash and other valuables, etc.
