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[Cites 0, Cited by 0] [Section 49(1)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(1)(xi) in The Bangalore Metro Railway (General) Rules, 2011

(xi)all passengers of assisting train shall then be detrained at the station and the combined consist worked to the depot in Restricted Manual mode at a speed not exceeding ten kilometer per hour, with leading and intermediate train operators exchanging communication on cab to cab telephone particularly if being assisted from rear.