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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Uttarakhand - Subsection

Section 4(3)(b) in Graphic Era Hill University Act, 2011

(b)Campus, Regional Centers, Study Centers, Research Centers and Career Academy Centers may also be established at other peaces within the State. In this regard the University shall comply the fix procedure by the University Grant Commission and other constitutional institutions.