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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2) in The West Bengal Khadi And Village Industries Board Act, 1959

(2)The programme shall contain -
(a)particulars of any scheme or any work which the Board proposes to execute during the following year;
(b)particulars of any undertaking which the Board proposes to organise during the following year;
(c)such other particulars as may be prescribed.