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State of West Bengal - Section

Section 15 in The West Bengal Khadi And Village Industries Board Act, 1959

15. Annual programme of the Board.

(1)In each year, by such date and in such form as may be prescribed, the Board shall prepare and forward to the State Government a programme of the work it proposes to undertake or continue during the following year in the discharge of its functions referred to in section 12 together with a Schedule of the staff of officers and servants already employed and to be employed in the following year by the Board.
(2)The programme shall contain -
(a)particulars of any scheme or any work which the Board proposes to execute during the following year;
(b)particulars of any undertaking which the Board proposes to organise during the following year;
(c)such other particulars as may be prescribed.
(3)The State Government may sanction the programme and the Schedule of staff of officers and servants with such modification as it deems fit.