Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 952] [Entire Act] State of Jharkhand - Subsection Section 952(j) in Bihar Education Code, 1961 (j)Headmaster's inspection -(i)How many hours in the week does the headmaster teach ? Has he sufficient time for supervision and guidance ?(ii)Does the headmaster keep notes of his periodical inspections of work done in the school ?
