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State of Tamilnadu - Section

Section 22 in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

22. State Council of Senior Citizens.

(1)The State Government may, by order, establish a State Council of Senior Citizens to advise the Government on effective implementation of the Act and to perform such other functions in relation to Senior Citizens as the Government specify
(2)The State Council shall consist of the following members, namely:-
1 Chief Secretary to Government, Chennai-9. .. Chairperson
2 Secretary to Government, RevenueDepartment,Chennai-9 .. Member
3 Secretary to Government,Personnel andAdministrative Reforms (Training) Department, Chennai-9. .. Member
4 Secretary to Government, Finance Department,Chennai-9. .. Member
5 Secretary to Government, Social Welfare andNutritious Meal Programme Department, Chennai-9. .. Member
6 Secretary to Government, Health and FamilyWelfare Department, Chennai-9 .. Member
7 Secretary to Government, Housing and UrbanDevelopment Department, Chennai-9 .. Member
8 Secretary to Government, Transport Department,Chennai-9. .. Member
9 Secretary to Government, School EducationDepartment, Chennai-9. .. Member
10 Secretary to Government, Public WorksDepartment, Chennai-9 .. Member
11 Secretary to Government, Home Department,Chennai-9 .. Member
12 Director General of Police, Tamil Nadu,Chennai-4 .. Member
13 Member Secretary, Sports & DevelopmentAuthority of Tamil Nadu, Chennai-84. .. Member
14 Director, Rural Development , Chennai-15 .. Member
15 Director, Information & Public Relation,Chennai-9 .. Member
16 Director, Tourism, Chennai-2 .. Member
17 Commissioner, Commissionerate of Social Welfare,Chepauk, Chennai-5. .. State Level Nodal Officer and Convener
18 Non-official Members Nominated by the StateGovernment .. 7 (Seven)
(3)The tenure of the Non-official members of the State Council shall be three years.
(4)The State Council shall meet at least once in every six months.
(5)The number of Non-official members shall be 7 (seven) and they are eligible for re-nomination.