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[Section 22]
[Entire Act]
State of Tamilnadu - Subsection
Section 22(2) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
| 1 | Chief Secretary to Government, Chennai-9. | .. | Chairperson |
| 2 | Secretary to Government, RevenueDepartment,Chennai-9 | .. | Member |
| 3 | Secretary to Government,Personnel andAdministrative Reforms (Training) Department, Chennai-9. | .. | Member |
| 4 | Secretary to Government, Finance Department,Chennai-9. | .. | Member |
| 5 | Secretary to Government, Social Welfare andNutritious Meal Programme Department, Chennai-9. | .. | Member |
| 6 | Secretary to Government, Health and FamilyWelfare Department, Chennai-9 | .. | Member |
| 7 | Secretary to Government, Housing and UrbanDevelopment Department, Chennai-9 | .. | Member |
| 8 | Secretary to Government, Transport Department,Chennai-9. | .. | Member |
| 9 | Secretary to Government, School EducationDepartment, Chennai-9. | .. | Member |
| 10 | Secretary to Government, Public WorksDepartment, Chennai-9 | .. | Member |
| 11 | Secretary to Government, Home Department,Chennai-9 | .. | Member |
| 12 | Director General of Police, Tamil Nadu,Chennai-4 | .. | Member |
| 13 | Member Secretary, Sports & DevelopmentAuthority of Tamil Nadu, Chennai-84. | .. | Member |
| 14 | Director, Rural Development , Chennai-15 | .. | Member |
| 15 | Director, Information & Public Relation,Chennai-9 | .. | Member |
| 16 | Director, Tourism, Chennai-2 | .. | Member |
| 17 | Commissioner, Commissionerate of Social Welfare,Chepauk, Chennai-5. | .. | State Level Nodal Officer and Convener |
| 18 | Non-official Members Nominated by the StateGovernment | .. | 7 (Seven) |