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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(4)(f) in Dev Sanskriti Vishwavidyalaya Act, 2002

(f)To do all such other acts and operations as may be necessary or feasible in furtherance of the object of the University.