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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(4) in Dev Sanskriti Vishwavidyalaya Act, 2002

(4)Self-reliance. - The rule of "Bahujan Hitay Bahujan Sukhay" which would make the youth valuetrusting, self-relying and contended and also favourable to the environment would be introduced and implemented in the course of curriculum.
(b)To provide for instruction in all branches of humanities, Yagyopathy, Mantra Vigyan etc., medicines including proper stress on Ayurved, Plant Kingdom available in Uttaranchal, studies of Vedas, Environmental Science including Yagyopathy, rural and urban development keeping the culture of Uttaranchal in view, Engineering and Technology including mitigation of natural calamities, disaster management, self-employment through training for rural entrepreneurship development with special reference to Uttaranchal, its climates and geography, information technology for both male and female students in such a way that the essence of self-employment is propagated among them. The University will make special provisions to promote Bhartiya Sanskriti among the students in special perspective of Uttaranchal culture.
(c)To provide for instruction and training in such branches of learning as it may deem fit.
(d)To provide for research for the advancement of and dissemination of knowledge.
(e)To undertake moral studies and other activities to contribute to the cultural development of society.
(f)To do all such other acts and operations as may be necessary or feasible in furtherance of the object of the University.