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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(2)(a) in Utkal University of Culture Act, 1999

(a)any contribution or grant by the Government, Central Government University Grants Commission, Industrial Undertakings, Corporation' Companies, Associations, other bodies or local authorities;