Section 28(2) in Utkal University of Culture Act, 1999
(2)The following shall form part of, or be paid into, the University fund, namely:(a)any contribution or grant by the Government, Central Government University Grants Commission, Industrial Undertakings, Corporation' Companies, Associations, other bodies or local authorities;(b)any income of the University from all sources including income from fees and charges and sale proceeds;(c)bequests, donations, endowments and other grants, if any, received by the University; and(d)miscellaneous receipts,
