Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Jharkhand - Subsection Section 10(21) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015 (21)In case of cheques and bank drafts, the receiving authority in whose favour the amount should be drawn;
