Himachal Pradesh High Court
Chintan Parkash vs Managing Director, Hpsebl on 22 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Chintan Parkash vs Managing Director, HPSEBL .
CWP No. 1217/202322.3.2023 Present: Mr. Vikas Rathore, Advocate, for the petitioner.
Mr. Tara Singh Chauhan, Advocate, for respondents No. 1 and 2.
Mr. Y. W. Chauhan, Sr. Addl. A.G., with Mr. J. S. Guleria, Ms. Priyanka Chauhan, Dy.A.Gs. and Mr. Rajat Chauhan, Law Officer, for the State.
Learned counsel for respondents No. 1 and 2 has produced the record relating to D. O. Note No. 6063. However, he states that the complete record, which led to issuance of aforesaid D.O. note, is lying with the State.
The State to produce the complete record of D.O. note No. 6063 on the next date of hearing.
List on 24.3.2023. Interim order to continue.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 22.3.2023 (pankaj) ::: Downloaded on - 23/03/2023 20:34:15 :::CIS