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State of Madhya Pradesh - Section

Section 67 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

67.

(a)Steam vessels or motor vessels plying for hire with passengers shall be provided with fire extinguishing appliances consisting of boxes of sand with scoops for applying the sand and with fire buckets shown in the following scale or as may be ordered by the Chief Engineer :
Length of vessel Boxes of sand capacity No. of fire buckets
(1) (2) (3)
  C.ft.  
Under 40 feet in length 1 1
40 ft. and under 50 ft. 2 2
50 ft. and under 60 ft. 2 3
60 ft. and under 80 ft. 2 4
80 ft. and upwards 2 6
The boxes of sand and fire buckets shall be conveniently placed ready for immediate use.Chemicals fire extinguishers may also be provided in addition to or in place of a proportion of the above stated equipment.