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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(a) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(a)Steam vessels or motor vessels plying for hire with passengers shall be provided with fire extinguishing appliances consisting of boxes of sand with scoops for applying the sand and with fire buckets shown in the following scale or as may be ordered by the Chief Engineer :