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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4)(a) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(a)The Chief Information Security Officer (CISO) shall establish a process in consultation with National Critical Information Infrastructure Protection Centre (NCIIPC), for timely communication of cyber incident(s) on "Protected System" to the said National Critical Information Infrastructure Protection Centre (NCIIPC).