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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(4) in The Information Technology (Information Security Practices and Procedures for Protected System) Rules, 2018

(4)
(a)The Chief Information Security Officer (CISO) shall establish a process in consultation with National Critical Information Infrastructure Protection Centre (NCIIPC), for timely communication of cyber incident(s) on "Protected System" to the said National Critical Information Infrastructure Protection Centre (NCIIPC).
(b)In addition, National Critical Information Infrastructure Protection Centre's latest Standard Operating Procedure (SOP) on Incident Response shall be strictly followed in case of cyber incident(s) on "Protected System".