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State of Uttar Pradesh - Section

Section 2 in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

2. Definitions.

- In these rules unless there is anything repugnant in the subject or context,
(a)'Act' means the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965, as amended from lime to time.
(b)'Board' means the Uttar Pradesh Avas Evam Vikas Parishad established under the Act.