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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(a) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(a)'Act' means the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965, as amended from lime to time.