Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(3) in Rajasthan Home Guards Rules, 1962 (3)It shall be the duty of the Home Guards Selection Committee to advise the Commandant in the selection of the Candidates for appointment as members of the Home Guards.
