Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(51)] [Section 2] [Entire Act] Union of India - Subsection Section 2(51)(vi) in The Companies Act, 2013 (vi)such other officer as may be prescribed; Subs. by s. 2, ibid., for sub-clause (v) (w.e.f. 9-2-2018)]]