(51)“key managerial personnel”, in relation to a company, means—(i)the Chief Executive Officer or the managing director or the manager;(ii)the company secretary;(iii)the whole-time director;[(iv) the Chief Financial Officer; The word “and” omitted by s. 2, ibid. (w.e.f. 9-2-2018)][[(v) such other officer, not more than one level below the directors who is in whole-time employment, designated as key managerial personnel by the Board; and(vi)such other officer as may be prescribed; Subs. by s. 2, ibid., for sub-clause (v) (w.e.f. 9-2-2018)]]
