Himachal Pradesh High Court
Ashwani Kumar & Brother vs . State Of H.P. & Another on 23 August, 2022
Bench: Sabina, Sushil Kukreja
Ashwani Kumar & Brother vs. State of H.P. & another .
CWP No.3338 of 2022 23.08.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondent Nos.1 to 3/State.
Mr. Shyam Singh Chauhan, Advocate, for respondent Nos. 4 & 6.
Mr. Malay Kaushal, Advocate, for respondent No.5.
Learned counsel for the respondents seek time to file reply on behalf of respondent Nos.4,6 & 5.
List again on 23.09.2022.
( Sabina ) Judge (Sushil Kukreja) Judge 23rd August, 2022 (reena) ::: Downloaded on - 23/08/2022 20:05:41 :::CIS