Section 5(a) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006
(a)All the Category A seats shall be filled by the respective Institutions by admitting candidates as allotted by the Convener of Ed.CET/ Ed.CET-AC, as the case may be, depending upon the option exercised by Institutions as prescribed in the Andhra Pradesh Conduct of Education Common Entrance Test for Admission into B.Ed., Course Rules, 2004.
