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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

5. Method of Admission.

- The general guidelines for the admission of candidates into the Colleges of Education offering B.Ed. Course shall be as follows:
(i)The admissions shall be made in the order of merit on the basis of the rank assigned in the Ed.CET/Ed.CET-AC and to the extent of sanctioned seats.
(ii)The percentage of candidates to be admitted in each Methodology (subject) in the University /Government/Private Institutions shall not exceed the limit prescribed by the Universities/ Government from time to time. The percentage of admissions into the four Methodologies shall be as follows:
(a) Mathematics Methodology : 30%
(b) Physical Sciences Methodology : 15%
(c) Biological Sciences Methodology : 25%
(d) Social Studies Methodology : 30%
(iii)The Methodology - wise percentages shall be followed strictly as prescribed above for all the seats either allotted by the Convener, Ed.CET/Ed.CET-AC, or filled by the managements under Category-B seats.
(iv)The admissions into all University/ Government/Private Aided/Private Un-Aided Colleges of Education shall be made through a single window system in the order of merit on the basis of rank assigned in Ed.CET/ Ed.CET-AC.
(v)All the seats in Un-Aided Minority/ Non-Minority Institutions offering B. Ed Course shall be filled as follows:-
(a)All the Category A seats shall be filled by the respective Institutions by admitting candidates as allotted by the Convener of Ed.CET/ Ed.CET-AC, as the case may be, depending upon the option exercised by Institutions as prescribed in the Andhra Pradesh Conduct of Education Common Entrance Test for Admission into B.Ed., Course Rules, 2004.
(b)All the Category-B seats shall be filled by the respective Institutions in the order of merit basis on the rank obtained in Ed.CET/Ed.CET-AC duly following the procedure laid down in Rule 6(iv) hereunder.
(c)The admission of the candidates made in the Un-Aided Non-Minority/Minority Colleges of Education shall be subject to scrutiny by the Inspecting Authority (I.A) appointed for the purpose.