Section 16(2)(a) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

(a)The Candidate once admitted in first or second year shall not be eligible for transfer to any other institution during the same academic year;

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