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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(2)Transfer of Candidates (Course and/or Institution) after one/two/three year shall be made in the following manner : -
(a)The Candidate once admitted in first or second year shall not be eligible for transfer to any other institution during the same academic year;
(b)The Candidate passing the first year (both first and second semester) or second year (both third and fourth semester) or third year (both fifth and sixth semester) examinations in full or failed in one of the heads of passing are considered as eligible for transfer of Institution or course, provided that for transfer after second year the candidate should have passed the first year, and for transfer after third year the candidate should have passed first and second year;
(c)There shall be no transfer of students at any stage in any case from Unaided Institutions to Government or Government Aided,University Departments, University Managed Institutions. However, the Candidate from Government or Government Aided, University Departments, University Managed Institution may seek transfer to Unaided Educational Institution;
(d)There shall be no transfer of students at any stage to Autonomous Institutions;
(e)Transfer to Unaided Institutions.- The Principals of Unaided institutions shall consider the Candidates from other institutions for transfer with prior approval from the Directorate of Technical Education on submission of No Objection Certificate (NOC) from institution, Eligibility Certificate from University and Vacancy position. The Principal or Director shall ascertain the eligibility of Candidates as laid down by the concerned University for the course to which the Candidate is being transferred ;
(f)No application without recommendation of the Principal of Institution shall be entertained by the Directorate of Technical Education ;
(g)If the result of the University or Institution is not declared before the process of transfer, Candidates of that University or institution will lose claim on transfer ;