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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2) in Andhra Pradesh Common Entrance Test for entry into Engineering, Pharmacy, Agriculture, Medical, Dental and Pharm. D Course Rules, 2011

(2)For the preparation of merit list, in case of more than one student securing the same combined score obtained as per sub-rule (1) above, the tie shall be resolved to decide the relative ranking by successively considering the following:-
(i)The total marks secured in Eamcet;
(ii)The marks secured in Mathematics or Biology, as the case may be, in Eamcet;
(iii)The marks scored in Physics in EAMCET;
(iv)The percentage of aggregate marks secured in the qualifying examination;
(v)If the tie still persists, the date of birth of the concerned candidates, the older being given preference over the younger.