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[Cites 0, Cited by 0] [Section 31(6)] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(6)(b) in University of Horticultural Sciences Act, 2009

(b)He shall plan and organize students' extra-curricular activities such as sports, cultural and other recreational activities, National Cadet Corps, NSS and communication skill improvement and other allied activities at University level.