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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Karnataka - Subsection

Section 31(6) in University of Horticultural Sciences Act, 2009

(6)Dean of Students Welfare: - (a) He shall plan and direct the programme of students' advisement and counseling and to enlist the co-operation of prospective employers and employment agencies to assist in the placement of graduates of the University and to promote discipline amongst the students of the University.
(b)He shall plan and organize students' extra-curricular activities such as sports, cultural and other recreational activities, National Cadet Corps, NSS and communication skill improvement and other allied activities at University level.
(c)He shall assist the Deans in supervision and management of students' hostel, cafeteria and conduct of sports and cultural events.
(d)He shall supervise medical and health services and other welfare measures of students in the University.