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State of Andhra Pradesh - Section

Section 6 in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

6. Constitution and functions of ICET Committee.

- The competent authority shall constitute the ICET committee to deal with the matters conducted with the test and admission into MBA and MCA courses.
(i)Composition of the Committee:-The committee shall consist of the following: -
(a)Chairman, who shall be the Vice-Chancellor of any University College nominated by the competent authority for each academic year for the purpose of conducting ICET.
(b)One representative of each of the University to be nominated by the Competent Authority in consultation with the Vice-Chancellor concerned.
(c)The Director of Technical Education, Andhra Pradesh or his nominee not below the rank of joint Director.
(d)The senior officer of Higher Education Department, Secretariat dealing with the subject.
(e)One representative of Andhra Pradesh State Council of Higher Education nominated by the competent authority.
(f)Convenor(s) of the Entrance Test of the preceding year.
(g)Convenor, who should be the rank of a Professor of the University concerned be appointed by the competent authority in consultation with Chairman of the ICET committee.
(h)Two Principals, one each from a private MBA or MCA College to be nominated by the competent authority for each academic year;
(ii)Functions of the ICET Committee. - The Committee shall take decisions on the following issues relating to the ICET: -
(a)Instructions to the candidates and format of the application;
(b)pattern of the question paper;
(c)Duration of the test;
(d)Weightage and marks to be assigned for each question;
(e)Cost of the application and fee to be collected from the candidates of ICET;
(f)Norms for the payment of remuneration for different items/ services under taken in connection with ICET work;
(g)such other issues as may be referred to by the Chairman of the committee and competent authority;
(iii)Functions of the Chairman of the Committee: -
(a)The Chairman of the Committee shall preside over all the meetings of the committee and in his absence he may nominate one of the members of the committee to preside over the meetings.
(b)The Chairman of the committee shall appoint paper setters, moderators for the ICET and decide upon the printing press or presses where the confidential material of the Test shall be printed.
(iv)Functions of the Convener of the Committee. - The Convener of the ICET shall subject to such directions as may be issued by the Chairman discharge his duties in the matters relating to the ICET. The convener is specifically responsible for discharging the following functions;
(a)getting the printing of application forms, instruction booklets of ICET;
(b)issuing the notification inviting applications for the Entrance test;
(c)sale of application forms and issue of Hall-Tickets;
(d)appointment of Co-ordinators/ Chief Superintendents/Observers of various Test Centers;
(e)payment of remuneration for various items/services utilized for the purpose of ICET;
(f)maintenance and submission of accounts to the Andhra Pradesh State council of Higher Education;
(g)publication of results and dispatch of Rank Cards to the qualified candidates;
(h)such other duties as entrusted by the Chairman;