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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in Andhra Pradesh "Integrated Common Entrance Test" for admission into MBA and MCA Professional Courses 2003

(a)Chairman, who shall be the Vice-Chancellor of any University College nominated by the competent authority for each academic year for the purpose of conducting ICET.