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State of West Bengal - Section

Section 53 in Police Regulations, Calcutta, 1968

53. "Bearing" letters and packets. - (a) Official letters, book packets and parcels on which postage has not been prepaid or sufficiently paid shall, if duly superscribed "On India Government Service" and inscribed by the sender, be received by the addressee who shall pay the charges due.

(b)Letters and other postage packets sent by private individuals or associations without prepayment of postage or with postage insufficiently paid shall ordinarily be returned unopened to the post office of delivery.